Delhi High Court - Orders
United Phosphorus Limited vs Ajay Garg And Another on 24 January, 2019
Author: Manmohan
Bench: Manmohan
3
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 318/2018 & I.As. 16025/2015, 25717/2015, 2786/2016,
CRL.M.A. 6098/2016, CC 45/2017 AND I.A. 11808/2018
UNITED PHOSPHORUS LIMITED ..... Plaintiff
Through: Ms. Rajeshwari H., Advocate with
Mr. Saif Rahman Ansari and Mr. Tahir
A.J. Advocates.
versus
AJAY GARG AND ANOTHER ..... Defendants
Through: Ms. Pallavi Singh Rao, Advocate for
defendant No.2.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 24.01.2019 Learned counsel for defendant No.2 states that the Local Commissioner has now fixed the dates for recording of defendants‟ evidence on 09th and 10th February, 2019.
List the matter before Court for monitoring of evidence on 30 th April, 2019.
MANMOHAN, J JANUARY 24, 2019 js