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Delhi High Court - Orders

United Phosphorus Limited vs Ajay Garg And Another on 24 January, 2019

Author: Manmohan

Bench: Manmohan

3
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*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+       CS(COMM) 318/2018 & I.As. 16025/2015, 25717/2015, 2786/2016,
        CRL.M.A. 6098/2016, CC 45/2017 AND I.A. 11808/2018

        UNITED PHOSPHORUS LIMITED                 ..... Plaintiff
                     Through: Ms. Rajeshwari H., Advocate with
                              Mr. Saif Rahman Ansari and Mr. Tahir
                              A.J. Advocates.

                           versus

        AJAY GARG AND ANOTHER                      ..... Defendants
                     Through: Ms. Pallavi Singh Rao, Advocate for
                             defendant No.2.

        CORAM:
        HON'BLE MR. JUSTICE MANMOHAN

                    ORDER

% 24.01.2019 Learned counsel for defendant No.2 states that the Local Commissioner has now fixed the dates for recording of defendants‟ evidence on 09th and 10th February, 2019.

List the matter before Court for monitoring of evidence on 30 th April, 2019.

MANMOHAN, J JANUARY 24, 2019 js