Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Puducherry - Subsection Section 15(2) in Puducherry Hindu Religious Institutions Act, 1972 (2)The auditor shall also report on such other matters relating to the accounts as may be prescribed.
