Punjab-Haryana High Court
Bal Kishan@ Munshi Ram vs State Of Haryana And Another on 8 December, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A.No. 2013 of 2008(O&M)
(L.A.C. No.907 of 2004)
Bal Kishan@ Munshi Ram ...Appellant
Versus
State of Haryana and another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: None for the appellant.
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
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RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 364 of 2008, titled as Ram Chand and Others Vs. State of Haryana and Others.
08.12.2011 (RAJESH BINDAL) hemlata JUDGE