Section 7 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022

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Section 7 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022

7. In rule 43 of the said rules, in sub-rule (1), the words, letters and figure, " FORM GSTR 2 and " at both the places where they occur, shall be omitted ;