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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(1)(vi) in Arunachal Pradesh Land and Ecological Sites (Protection and Management) Act, 2018

(vi)to do any work as may be assigned to it by the Government for carrying out the purpose of this Act.