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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(33) in The Maharashtra Universities Act, 1994

(33)to co-ordinate and regulate teaching [*] [These words were substituted for the words 'and research in the affiliated colleges' by Maharashtra 55 of 2000, section 4(j).] [research and extension in the colleges and] recognised institutions;