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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(i) in The Orissa Dangerous Drugs Rules, 1965

(i)he shall keep every prescription on the premises where to dispense it and shall produce it for inspection by an officer of the Excise Department not below the rank of a Sub-Inspector of Excise;