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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(a) in The Government Of Union Territories Act, 1963

(a)"associate member" means a member associated with the Delimitation Commission under section 42 [or with the Election Commission [under section 43A or section 43C] [Inserted by Act 83 of 1971, Section 9 (w.e.f. 16-2-1972)]];