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State of Punjab - Section

Section 12 in Punjab Open Air Jails Rules, 1978

12. Noon to 12-30 P.M., 1/2 hours - rest.

12.30P.M. to 4 P.M., 4 hours - work in the farmNote - The Superintendent, Open Air Jail is authorised to adjust the hours of work mentioned above, in accordance with the institutional requirements and additional training and seasonal variations and night work requirement, especially for running of tube-wells and irrigation of the crop fields.