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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(b) in Tamil Nadu Recognised Private Schools (Regulation) Act, 1973

(b)be accompanied by such fee not exceeding [one thousand rupees] [The words 'one thousand rupees' was substituted, for the words 'one hundred rupees' by Tamil Nadu Recognised Private Schools (Regulation) Amendment Act, 1999.] as may be prescribed; and