Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Karnataka - Section Section 10 in The Karnataka Excise Act, 1965 10. Prohibiting of transport of intoxicant. - The State Government may, by notification, prohibit the transport of intoxicants or any kind of intoxicants from any local area into any other local area.
