Section 98 in The Dadra and Nagar Haveli Panchayat Regulation, 2012
98. Delegation of powers.
- The Administrator may, by notification and subject to such restrictions and conditions as may be specified therein, authorise Secretary Panchayat or any other officer subordinate to him, to exercise in respect of District Panchayats any of the powers which may be exercised by him under this Regulation except the powers to make rules under section 121.
