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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3)(ii) in The Orissa Tourism Service Rules, 1980

(ii)Passed Oriya as language subject in the final examination of Class VII or above (to be certified by the Headmaster or Principal of the concerned Secondary school recognised by the Board of Secondary Education or by any other competent authority;