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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(1)(c) in Arunachal Pradesh Nursing Council Act, 2011

(c)prescribing and regulating the examination which must be passed as a condition of matter ancillary to or connected with such examination, including the courses of training which the candidates appearing for examination shall undergo;