Calcutta High Court (Appellete Side)
7 Ravi Kumar Bagaria vs Sheela Devi Nayar & Ors on 30 September, 2021
30.9. CO 1337 of 2021 BR 2021 17 Ravi Kumar Bagaria
-vs-
Sheela Devi Nayar & Ors. ( Via Video Conference ) None appears for the petitioner at the time of call.
No accommodation has been prayed for either.
The petitioner was also not represented on September 23, 2021.
For the ends of justice, hearing of this matter stands adjourned to October 5, 2021.
( Hiranmay Bhattacharyya, J. )