Section 9 in The Himachal Pradesh Housing and Urban Development Authority Act, 2004
9. Vacancy of a non-official member.
- If a non official member, -(a)becomes subject to any of the disqualifications mentioned in section 6 of this Act; or(b)tenders his resignation in writing to the State Government and the same is accepted; or(c)is absent without the permission of the Chairman from three consecutive meetings of the Authority,he shall cease to be a non-official member, from such date as the State Government may declare.
