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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(1)(ii) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(ii)affecting the conditions, mode of appointment or duties of examiners or the conduct or standard of examination or any courses of study; unless the draft of such an ordinance has been proposed by the Academic Council.