Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 242(5)] [Section 242] [Entire Act]

State of Madhya Pradesh - Subsection

Section 242(5)(d) in The M.P. Land Revenue Code, 1959

(d)that being so founded, such decree or order has subsequently been varied on appeal, revision or review; or