Manipur High Court
Patel Rameshore Baburao vs State Of Manipur on 30 August, 2022
Bench: Sanjay Kumar, Mv Muralidaran
KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA CHANU
Date: 2022.08.30
15:26:34 +05'30'
CHANU
Item No. 23
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Crl. A. No. 12 of 2017
Patel Rameshore Baburao
Appellant
Vs.
State of Manipur
Respondent
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 30.08.2022.
Sanjay Kumar (C.J.):
Ms. N. Elizabeth, learned counsel, appears for the appellant. Mr. RK. Umakanta, learned PP, placed before this Court a copy of the Memo dated 23.08.2022 addressed to him by the Officer-in-Charge, Henglep Police Station, Churachandpur, Manipur. He seeks time to file an affidavit detailing the procedure followed in the State of Manipur upon registration of a FIR and more particularly, a FIR under Section 302 IPC.
Post on 27.09.2022.
JUDGE CHIEF JUSTICE
Sapana
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