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Manipur High Court

Patel Rameshore Baburao vs State Of Manipur on 30 August, 2022

Bench: Sanjay Kumar, Mv Muralidaran

KABORA Digitally signed
MBAM byKABORAMBAM
SAPANA SAPANA    CHANU
       Date: 2022.08.30
       15:26:34 +05'30'
CHANU
                                                                                            Item No. 23
                                    IN THE HIGH COURT OF MANIPUR
                                              AT IMPHAL

                                            Crl. A. No. 12 of 2017

                           Patel Rameshore Baburao
                                                                                           Appellant
                                                   Vs.
                           State of Manipur
                                                                                     Respondent

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 30.08.2022.

Sanjay Kumar (C.J.):

Ms. N. Elizabeth, learned counsel, appears for the appellant. Mr. RK. Umakanta, learned PP, placed before this Court a copy of the Memo dated 23.08.2022 addressed to him by the Officer-in-Charge, Henglep Police Station, Churachandpur, Manipur. He seeks time to file an affidavit detailing the procedure followed in the State of Manipur upon registration of a FIR and more particularly, a FIR under Section 302 IPC.
Post on 27.09.2022.
                                     JUDGE                      CHIEF JUSTICE
           Sapana




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