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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(c) in Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955

(c)[ for the manner of classification of, and the publication of specified particulars of, any zone under section 3;] [Substituted for original clause (c) by section 8(i)(c) of the Tamil Nadu Irrigation (Levy of Betterment Contribution) Amendment Act, 1963 (Tamil Nadu Act 32 of 1963).]
(cc)[ the procedure to be followed by the authorised officer before the levy of betterment contribution under this Act;] [Substituted for original clause (c) by section 8(i)(c) of the Tamil Nadu Irrigation (Levy of Betterment Contribution) Amendment Act, 1963 (Tamil Nadu Act 32 of 1963).]