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State of Gujarat - Section

Section 18 in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

18. Cancellation of admission on production of false documents.

- During verification of documents, if the Admission Committee finds any certificate or testimony or information submitted by any candidate, incorrect or false, the candidature of such candidate shall be cancelled for that year and he / she shall be disqualified for admission for the period of next two years.