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State of Uttar Pradesh - Section

Section 16 in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

16. Applicability of certain rules.

- The provisions contained in Rules 6 and 9 of these rules shall mutatis mutandis apply as far as possible to the election of members of Committee, under clause (ii) of sub-section (1) of Section 88.