Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354] [Entire Act]

Bengal Presidency - Subsection

Section 354(b) in Police Regulations, Bengal , 1943

(b)If any person refuses to give information concerning himself or if any suspicion arises against any particular person or persons, the sarai-keeper should be asked to report the fact immediately to the police for enquiry, with a view to the institution of proceedings under section 109, Code of Criminal Procedure, if necessary.