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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(d) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(d)the form in which authority for the removal of any human organ from an unclaimed dead body may be given by the person in-charge of the management, or control of the hospital or prison under sub-section (1) of section 5;