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Delhi High Court - Orders

Vishwas Verma & Anr vs Dsiidc & Ors on 8 April, 2024

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~15
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    W.P.(C) 1561/2019, CM APPLs. 7223/2019, 8643/2019, 44242/2019,
                                         14900/2024 & 16856/2024
                                         VISHWAS VERMA & ANR                                    ..... Petitioners
                                                             Through: Ms. Ria Gupta, Proxy counsel for
                                                                          Mr. Rohit Goel, Advocate.
                                                             versus
                                         DSIIDC & ORS                                           ..... Respondents
                                                             Through: Mr. Rakesh Mittal, Advocate for
                                                                          R-1/DSIIDC with Ms. Yamini Mittal
                                                                          Advocate.
                                                                          Dr. Sarbjit Sharma, Ms. Rudrakshi
                                                                          Gautam and Ms. Himani Rawat,
                                                                          Advocates for R-2.
                                                                          Mr. Mukesh Gupta, Standing Counsel
                                                                          with Ms. Sashi Gupta and Mr. Arnav
                                                                          Gupta, Advocates for R-3/MCD.
                                                                          Mr. Anuj Chaturvedi, Ms. Richa
                                                                          Dhawan and Ms. Shreya Manjari,
                                                                          Advocates and Ms. Aakriti Garg,
                                                                          Advocate for Mr. Parvinder Chauhan,
                                                                          Advocate for R-9/DUSIB.
                                                                          Mr. Manish Srivastava, Mr. Moksh
                                                                          Arora, Mr. Santosh Ramdurg and
                                                                          Mr. Yash Srivastava Advocates for
                                                                          R-10/TPDDC.
                                                                          Mr. Balendu Shekhar, Ms. Tanisha
                                                                          Samanta and Mr. Raj Kumar Maurya,
                                                                          Advocates for R-6/DPCC.
                                         CORAM:
                                         HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                             ORDER

% 08.04.2024 At the request of the counsel for the petitioner, list on 08.05.2024.

DR. SUDHIR KUMAR JAIN, J APRIL 8, 2024/sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2024 at 00:08:04