Delhi High Court - Orders
Vishwas Verma & Anr vs Dsiidc & Ors on 8 April, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1561/2019, CM APPLs. 7223/2019, 8643/2019, 44242/2019,
14900/2024 & 16856/2024
VISHWAS VERMA & ANR ..... Petitioners
Through: Ms. Ria Gupta, Proxy counsel for
Mr. Rohit Goel, Advocate.
versus
DSIIDC & ORS ..... Respondents
Through: Mr. Rakesh Mittal, Advocate for
R-1/DSIIDC with Ms. Yamini Mittal
Advocate.
Dr. Sarbjit Sharma, Ms. Rudrakshi
Gautam and Ms. Himani Rawat,
Advocates for R-2.
Mr. Mukesh Gupta, Standing Counsel
with Ms. Sashi Gupta and Mr. Arnav
Gupta, Advocates for R-3/MCD.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan and Ms. Shreya Manjari,
Advocates and Ms. Aakriti Garg,
Advocate for Mr. Parvinder Chauhan,
Advocate for R-9/DUSIB.
Mr. Manish Srivastava, Mr. Moksh
Arora, Mr. Santosh Ramdurg and
Mr. Yash Srivastava Advocates for
R-10/TPDDC.
Mr. Balendu Shekhar, Ms. Tanisha
Samanta and Mr. Raj Kumar Maurya,
Advocates for R-6/DPCC.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 08.04.2024 At the request of the counsel for the petitioner, list on 08.05.2024.
DR. SUDHIR KUMAR JAIN, J APRIL 8, 2024/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/04/2024 at 00:08:04