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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(10) in Pharmacy Council of India Regulations, 1952

(10)The person or persons who have obtained the highest number of votes subject to the provisions of paragraph (1) shall be declared to have been duly elected. Where two or more persons have obtained and equal number of votes, the election will be decided by drawing of lots in such manner as the President of the Council may consider advisable.