Section 22(1) in Gujarat Educational Innovations Commission Act, 2009
(1)There shall be constituted by the Commission four Educational Innovations Councils as follows, namely :-(i)a Council for innovations in programmes relating to science, technology and vocational courses;(ii)a Council for innovations in programmes relating to languages, humanities, value-oriented education, socially useful work, art, craft and other cultural courses such as music, drama, dance;(iii)a Council for innovations in pedagogical methods;(iv)a Council for innovations in physical education.
