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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(1) in The Orissa Veterinary Council Rules, 1997

(1)The term of office of the Registrar shall be filed by the State Council at the time of appointment. He shall retire on attaining the age of 58 years unless otherwise determined by the State Council.