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[Cites 0, Cited by 0] [Section 33(10)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(10)(b) in The Chhattisgarh Municipal Service (Executive) Rules, 1973

(b)give him a show-cause notice stating the action proposed to be taken in regard to him and calling upon him to submit within a specified time, such representation as he may wish to make against the proposed action.