Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 102 in The Delhi Excise Rules, 2010 102. Form of licence. - There shall be only one type of licence in Form L-27 for the retail vend of hemp drugs (bhang) or its preparation or any admixture thereof.
