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State of Rajasthan - Section

Section 6 in The Rajasthan State Commission for Minorities Act, 2001

6. Salaries and allowances to be paid out of grants.

- The salaries and allowances payable to the Chairperson and Members and the administrative expenses, including salaries and allowances payable to the officers and other employees shall be paid out of the grants referred to in sub-section (1) of section 12.