Jharkhand High Court
Drone Kumar Mahato @ Dron Mahto & Anr vs The State Of Jharkhand & Anr. ... ... on 17 September, 2018
Author: Anant Bijay Singh
Bench: Anant Bijay Singh
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A.B. A. No. 4053 of 2018
Drone Kumar Mahato @ Dron Mahto & Anr. ...... Petitioners
Versus
The State of Jharkhand & Anr. ... Opposite Parties
CORAM: HON'BLE MR. JUSTICE ANANT BIJAY SINGH
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For the Petitioners :Mr. Shailesh, Advocate For the State :A.P.P ...........
04/Dated: 17/09/2018 It appears that despite valid service of notice, O.P. No. 2 has not put his appearance till date.
List this on 02.11.2018 for appearance of O.P. No. 2.
Till then interim relief granted earlier shall continue.
Satyarthi/- (Anant Bijay Singh, J.)