Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Drone Kumar Mahato @ Dron Mahto & Anr vs The State Of Jharkhand & Anr. ... ... on 17 September, 2018

Author: Anant Bijay Singh

Bench: Anant Bijay Singh

         IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                A.B. A. No. 4053 of 2018
         Drone Kumar Mahato @ Dron Mahto & Anr.                             ...... Petitioners
                                 Versus
         The State of Jharkhand & Anr.                                      ...    Opposite Parties

         CORAM: HON'BLE MR. JUSTICE ANANT BIJAY SINGH
                                  ---------

For the Petitioners :Mr. Shailesh, Advocate For the State :A.P.P ...........

04/Dated: 17/09/2018 It appears that despite valid service of notice, O.P. No. 2 has not put his appearance till date.

List this on 02.11.2018 for appearance of O.P. No. 2.

Till then interim relief granted earlier shall continue.

Satyarthi/- (Anant Bijay Singh, J.)