Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 4 in The Karnataka State Civil Services (Regulation of transfer of teachers) Act, 2007 4. Transfer by counseling. - The transfer of a teacher under this Act shall be done through a process of computerized counseling conducted in such manner as may be prescribed.
