Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Jharkhand - Subsection Section 89(9) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (9)The State Child Protection Society in consultation with institutions with requisite expertise shall organise training programme for Probation Officers.
