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State of Gujarat - Section

Section 36 in Gujarat Elementary Education Rules, 2010

36. Calling of a meeting for the election of Chairman.

- The first meeting of an Education Committee shall be convened for the purpose of the election of a Chairman. Such meeting shall be convened by the President of the municipality, as soon as convenient, but not later than twenty-one days after the publication of the names of the members of the Education Committee in the official Gazette and a copy of the notice of such a meeting shall be sent to the District Education Officer provided that where no meeting for the purpose of such election has been convened within the time specified above, the District Education Officer may exercise the powers of the President for the purpose of calling such meeting.