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State of Jharkhand - Section

Section 535 in Civil Court Rules of the High Court of Judicature at Patna

535. [ [Substituted by C.S. No. 27, dated 11.8.1972.]

At Sadar stations the registering authority for all registered clerks shall be the District Judge. At all other stations, such authority shall be the senior Judge (unless the District Judge otherwise directs) where there is Civil Court, and the Subdivisional Officer where there is no Civil Court.]