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State of Odisha - Section

Section 10 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

10.

When a Muhammedan Registrar desires to give up his licence or is about to leave the place or district in which he has exercised the functions of Muhammedan Registrar, he shall report the circumstances through the District Registrar to the Inspector General of Registration for the orders of the Government.