Section 3(2)(f) in Tamil Nadu Street Vending and Shops and Establishments Worker's Welfare Scheme, 2010

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)submit annual report to the Government on the working of the Scheme as laid down under sub-section (5) of section 8 of the Act;

Legal Document View