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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

(g)'maintain' with its grammatical variations and cognate expressions includes the fencing, covering in, repairing, restoring and cleansing of a protected monument, and the doing of any act which may be necessary for the purpose of preserving a protected monument or of securing convenient access thereto;