Calcutta High Court
Ifb Industries Ltd. & Anr vs Bank Of Maharastra on 18 February, 2010
Author: Patherya
Bench: Patherya
CS No. 152 of 2003
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IFB INDUSTRIES LTD. & ANR.
Versus
BANK OF MAHARASTRA
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 18th February, 2010.
The Court :None appears on behalf of the plaintiff to seek time for removal of defects. Accordingly, the suit shall stand dismissed.
All parties are to act on a photostat signed copy of this order on the usual undertakings.
(PATHERYA, J.) snn.
A.R.(CR).