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Calcutta High Court

Ifb Industries Ltd. & Anr vs Bank Of Maharastra on 18 February, 2010

Author: Patherya

Bench: Patherya

                           CS No. 152 of 2003
                    IN THE HIGH COURT AT CALCUTTA
                             ORIGINAL SIDE




                                            IFB INDUSTRIES LTD. & ANR.
                                                                Versus
                                                  BANK OF MAHARASTRA

    BEFORE:
    The Hon'ble JUSTICE PATHERYA

Date : 18th February, 2010.

The Court :None appears on behalf of the plaintiff to seek time for removal of defects. Accordingly, the suit shall stand dismissed.

All parties are to act on a photostat signed copy of this order on the usual undertakings.

(PATHERYA, J.) snn.

A.R.(CR).