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[Cites 0, Cited by 0] [Section 72(14)] [Section 72] [Entire Act]

State of Punjab - Subsection

Section 72(14)(iii) in The Punjab Co-operative Societies Rules, 1963

(iii)On the expiration of thirty days from the date of sale, if no application to have the sale set aside is made or if such application has been made and rejected, the said Recovery Officer shall make an order confirming the sale: