Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Tripura - Subsection Section 48(1) in The Tripura Co-operative Societies Rules, 1976 (1)A declaration to be made under Clauses (a) and (b) of Section 50 shall be in Form 'O'.
