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State of Himachal Pradesh - Section

Section 14 in Himachal Pradesh Co-Operative Societies Rules, 1971

14. [ Admission of members before General meeting of a Co-operative Society. [Amended vide notification No.Coop. A(3)-1/99-Vol.-III dated 17-2-2009 published in Rajpatra dated 18-2-09.]

- No Co-operative Society shall admit members fifteen days prior to the date of its annual general meeting, or a special general meeting called to hold elections to the Managing Committee.] [Amended vide notification No.Coop. A(3)-1/99-Vol.-I dated 25-7-2006 published in Rajpatra dated 27-7-06.]