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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(17)(g) in The Gujarat Agricultural Lands Ceiling Act, 1960

(g)drainage works, embankments, bandharas or any other works appurtenant to such land, or constructed or maintained thereon for the purpose of agriculture, and all structures and permanent fixtures on such land;