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State of Jammu-Kashmir - Section

Section 19 in The Prisons Act, Svt. 1977 [Jammu and Kashmir]

19. Jailer to be present at night

The Jailer shall not be absent from the prison for a night without permission in writing from the Superintendent; but, if absent without leave for a night from unavoidable necessity, he! shall immediately report the fact and the cause of it to the superintendent.