Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(2)(iii) in The Karnataka Ancient And Historical Monuments And Archaeological Sites And Remains Act, 1961 (iii)any article, object or thing illustrative of science, art, crafts, literature, religion, customs or morals in bygone ages,