Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(6) in Assam Gramdan Act, 1961

(6)A declaration which the prescribed authority has by, order, refused to confirm under sub-Section (4) shall be of no effect.