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Calcutta High Court

Ramshila Enterprises Private Limited vs Principal Commissioner Of Income Tax on 29 January, 2016

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                          ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA

               Special   Jurisdiction(income tax)

                         ORIGINAL SIDE




                                         GA 3929/2015; ITAT 181/2015
                                RAMSHILA ENTERPRISES PRIVATE LIMITED
                                                              Versus
         PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA - II, KOLKATA
Appearance: Mr. N.K. Poddar, Sr. Adv., Mr. V. Tibrewal, Adv., Mr. A.
                    Agarwal, Adv., Mr. S. Das, Adv., for petitioner;
     Mr. A.K. Ghosal, Sr. Adv., with Mr. S. Bhattacharjee, Adv., for
                                                         respondent;

GA 3781/2015; ITAT 157/2015 ASSTT. COMMR. OF I.T. CIRCLE II, JALPAIGURI

-VS-

UTTAR BANGA KSHETRIYA GRAMIN BANK Appearance: Mr. Bhardwaj, Adv.

GA 3851/2015; ITAT 175/2015

SITKA MERCANTILE PVT. LTD. & ORS.

-VS-

I.T. OFFICER, WARD 5(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3852/2015; ITAT 176/2015

PEARL VINCOM PVT. LTD. & ORS.

-VS-

I.T. OFFICER, WARD 1(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 3854/2015; ITAT 177/2015

PUSYA TRADE LINK PVT. LTD.

-VS-

I.T. OFFICER, WARD 5(3), KOL. & ORS.

Appearance: Mr. N.K. Lodh, Adv.

Mr. Bhardwaj, Adv.

GA 3855/2015; ITAT 178/2015

SUCCESS & TOUR & TRAVELS PVT. LTD. & ORS.

-VS-

I.T. OFFICER, WARD 9(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

2 GA 3856/2015; ITAT 179/2015

ROHTAK PROMOTERS & DEVELOPERS PVT. LTD. & ORS.

-VS-

I.T. OFFICER, WARD 6(1), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3857/2015; ITAT 180/2015

LAVANYA VANIJYA PVT. LTD. & ORS.

-VS-

I.T. OFFICER, WARD 6(2), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3896/2015; ITAT 184/2015

G.T.Z (JHAGADIA) PVT. LTD. (FORMERLY GRIHALAXSHMI VYAPPAR PVT. LTD.)

-VS-

I.T. OFFICER, WARD 1(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 3898/2015; ITAT 185/2015

UNMOL VINIMAY PVT. LTD. & ORS.

-VS-

I.T. OFFICER, WARD 1(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 3899/2015; ITAT 186/2015

SATURN BIO SCIENCES PVT. LTD. (FORMERLY DHARMIK TRADELINK PVT. LTD.) VS I.T. OFFICER, WARD 1(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3907/2015; ITAT 187/2015

AXIS SHOPPERS PVT. LTD.

VS THE COMMR. OF I.T. OFFICER III Appearance: Mr. Abhratosh Majumder, Adv., with Mr. Avra Majumder, Adv., Mr. S. Sen, Adv., for petitioner.

GA 3909/2015; ITAT 188/2015

CAPETOWN MERCHANDISE PVT. LTD.

-VS-

THE COMMR. OF I.T. OFFICER II Appearance: Mr. Abhratosh Majumder, Adv., with Mr. Avra Majumder, Adv., Mr. S. Sen, Adv., for petitioner. MR. R.K. Sinha, Adv., for respondent.

GA 3926/2015; ITAT 189/2015

HIMALAYAN FLOUR MILL PVT. LTD. & ANR.

3

-VS-

I.T. OFFICER, WARD 5(4), KOL. & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3945/2015; ITAT 191/2015

MARIGOLD DEALCOM PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3946/2015; ITAT 193/2015

LINK VINTRADE PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 3947/2015; ITAT 192/2015

SANJIVANI DEALCOM PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 5(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 3949/2015; ITAT 194/2015

COSMIC TRACOM PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4012/2015; ITAT 218/2015

DANIEL COMMODITIES PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA. Appearance: Mr. P. Dudheria, Adv.

GA 4052/2015; ITAT 226/2015

BASIL TRACKON PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 5(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4057/2015; ITAT 228/2015

DRISHTI FINANCIAL CONSULTANCY SERVICES PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4058/2015; ITAT 229/2015

GRAFTON MERCHANTS PVT. LTD. & ANR.

4

-VS-

I.T. OFFICER WARD 6(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4059/2015; ITAT 230/2015

M/S. SATABDI VINCOM PVT. LTD. & ANR.

-VS-

I.T. OFFICER, WARD 2(1), KOLKATA & ORS. Appearance: Mr. Bhardwaj, Adv. appears.

MR. R.K. Sinha, Adv. appears.

GA 4060/2015; ITAT 231/2015

JACKPOT AGENCIES PVT. LTD. & ANR.

-VS-

I.T. OFFICER, WARD 7(4), KOLKATA & ORS. Appearance: Mr. Bhardwaj, Adv. appears.

GA 4061/2015; ITAT 232/2015

EMERALD COMMOTRADE PVT. LTD.

-VS-

I.T. OFFICER WARD 5(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4062/2015; ITAT 233/2015

OMKARA VINIMAY PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4063/2015; ITAT 235/2015

SURAKSHIT MANAGEMENT PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 5(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Mr. N.K. Lodh, Adv.

GA 4064/2015; ITAT 234/2015

SIMPLEX COMMERCIAL PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4065/2015; ITAT 236/2015

M/S. PARASMANI COMMERCIAL PVT. LTD. & ANR.

VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

MR. R.K. Sinha, Adv.

5 GA 4066/2015; ITAT 238/2015

CRESCENTHEMUM VYAPAAR PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 1(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

MR. R.K. Sinha, Adv.

GA 4067/2015; ITAT 237/2015

ADONIS NIRMAN PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4068/2015; ITAT 239/2015

SHIVANGAN PROMOTER PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS. Appearance: Mr. N.K. Lodh, Adv. for petitioner.

Mr. Bhardwaj, Adv.

GA 4069/2015; ITAT 240/2015

J.P. ENGG. CORPN. PVT. LTD. & ANR.

-=VS-

I.T. OFFICER WARD 8(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 4070/2015; ITAT 244/2015

VENUS TRADECOM PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4071/2015; ITAT 246/2015

SHRISTI TIE UP PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4072/2015; ITAT 241/2015

VINTAGE COMMERCIALS PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4073/2015; ITAT 242/2015

LINK COMMERCIAL PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

6

Appearance: Mr. Bhardwaj, Adv.

GA 4074/2015; ITAT 247/2015

KANKRIYA CONSTRUCTION PVT. LTD. (ROSY COMMODITIES PVT. LTD.) & ANR.

-VS-

I.T. OFFICER WARD 3(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4075/2015; ITAT 243/2015

ACME VYAPAAR PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4076/2015; ITAT 245/2015

ENFIELD VYAPAAR PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4079/2015; ITAT 249/2015

CHANDRAMUKHI VANIJYA PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4080/2015; ITAT 251/2015

DIGNITY MERCHANTS PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 8(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4081/2015; ITAT 252/2015

ADHUNIK VINCOM PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 4082/2015; ITAT 250/2015

GOPIKAR SUPPLY PVT. LTD. & ORS.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 4083/2015; ITAT 253/2015

KAMAKSHYA VINCOM PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 1(4), KOLKATA & ORS.

7

Appearance: Mr. Bhardwaj, Adv.

GA 26/2016; ITAT 2/2016

DEVALAYA COMMERCIAL PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 9(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 33/2016; ITAT 7/2016

NEELKAMAL TRADELINK PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 39/2016; ITAT 9/2016

SILKINA COMMODEAL PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 5(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 79/2016; ITAT 19/2016

MURARI MARKETING PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 124/2016; ITAT 55/2016

GRAVITY GOODS PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 9(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 134/2016; ITAT 56/2016

PARADISE VYAPAAR PVT. LTD.

-VS-

COMMR. OF I.T., KOL. III Appearance: Mr. N. Sheth, Adv., with Mr. S. Basu, Adv. appears.

GA 180/2016; ITAT 58/2016

SWAGATAM FINANCIAL CONSULTANTS PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 4(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 181/2016; ITAT 59/2016 8

MAHALAXMI VINIMAY PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 4(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 183/2016; ITAT 54/2016; GA 184/2016 RADHAKRISHNA TRADECOM PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 2(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

MR. R.K. Sinha, Adv.

GA 187/2016; ITAT 60/2016

SARATHI TRADELINK PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 1(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 188/2016; ITAT 62/2016

DEREAMLAND VINTRADE PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 6(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

Ms. S. Das De, Adv.

GA 190/2016; ITAT 64/2016

GOOD WORTH COMMODITIES PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 4(2), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 191/2016; ITAT 63/2016

SURAVI TIE UP PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 3(1), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

GA 192/2016; ITAT 61/2016

RIDHI SIDHI COMMODEAL PVT. LTD. & ANR.

-VS-

I.T. OFFICER WARD 9(3), KOLKATA & ORS.

Appearance: Mr. Bhardwaj, Adv.

9

PRESENT:

THE HON'BLE JUSTICE GIRISH CHANDRA GUPTA AND THE HON'BLE JUSTICE ASHA ARORA DATE: JANUARY 29, 2016.
THE COURT: Since today we have no further time, we shall take up the matters on Monday next, i.e. February 1, 2016.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) tk