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[Cites 0, Cited by 0] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(27) in The Chhattisgarh Co-Operative Societies Act, 1960

(27)Where short term co-operative credit structure society is required to be exempted from any of the provisions of this Chapter in the public interest, the State Government shall do so with the prior approval of Reserve Bank.