Section 32(3)(iii) in The M.P. General Provident Fund Rules, 1955

[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(3)(iii) in The M.P. General Provident Fund Rules, 1955

(iii)the Accounts Officer shall after verification with the ledger account issue an authority for the amount indicated in the application at least a month before the date of superannuation but payable on the date of superannuation;

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State of Madhya Pradesh - Subsection

Section 32(3)(iii) in The M.P. General Provident Fund Rules, 1955